Highlights IFSCA executes MoU with the Reserve Bank of India The International Financial Services Centres Authority (IFSCA) and the Reserve Bank of India (RBI) h.....
Latest News SC: Need of Custodial Trial Not Relevant Aspect While Considering Bail Application U/S 439 CrPC(18.11.2022) Madras HC: Proceedings U/S 12 of DV Act Can Be Challenged Only Under Article 227(18.11.2022) SC: Additional Accused Can’t be Impleaded After Expiry of Limitation Period U/S 142 of NI Act(18.11.2022) MP HC: Provision Requiring Inter-Faith Couples to Declare Conversion Before DM is Unconstitutional(18.11.2022)
JUDGMENTS Compassionate appointment is not a Rule and cannot be sought as a matter of right(17.11.2022) In facts of present matter, Applicant was minor at the time of death of his mother. Respondents have..... If an issue is related to payment or refixation of pay or pension, relief can be granted in spite of delay as it does not affect the rights of third parties(14.11.2022) Petitioner impugns order whereby the original application of the Petitioner impugning order was dism..... Section 220(2) of IT Act does not empower the revenue to demand interest relating back to a set aside order, when a fresh assessment order has been passed thereafter(17.11.2022) The Assessee is engaged in the business of network design, management, communication, connectivity s.....
INTERNATIONAL CASES If the Court hearing a restriction order application finds that the of.....(16.11.2022) In facts of present case, on 23 November 2021, the State of Western Australia applied for orders und.....
NOTIFICATIONS & CIRCULARS Allocation of quantity 5841 MT.....(16.11.2022) 1. In exercise of the powers conferred under Paragraphs 2.04 of the Foreign Trade Policy, 2015-2020, the Director General of Foreign Trade hereby allo..... Central Government recognizes .....(14.11.2022) In exercise of the powers conferred by section 7 of the Export (Quality Control and Inspection Act), 1963 (22 of 1963) and in supersession of the noti..... NCW launches Digital Shakti 4......(16.11.2022) The National Commission for Women (NCW) launched the fourth phase of Digital Shakti Campaign, a pan-India project on digitally empowering and skilling.....
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