Notifications & Circulars Master Circular for Commodity Derivatives Market (Securities and Exchange Board of India) (17.05.2022)1. In order to ensure availability of comprehensive information mentioned in the circulars pertaining to commodity derivatives market at one place, SE.... MANU/SDER/0006/2022Capital MarketDue date for depositing the tax in FORM GST PMT-06 for the month of April, 2022 extended till the 27th day of May, 2022. (Ministry of Finance ) (17.05.2022)In exercise of the powers conferred by the first proviso to sub-rule (3) of rule 61 of the Central Goods and Services Tax Rules, 2017, the Commissione.... MANU/CGST/0007/2022Goods and Services TaxImplementation of Notification No. 06/2015-2020: Prohibition on export of wheat (Ministry of Commerce and Industry) (17.05.2022)1. Reference is invited to Notification No. 06/2015-2020 dated 13th May, 2022 amending the export policy of wheat under S. No. 59 of Chapter 10 of Sch.... MANU/DGFT/0076/2022Commercial Final Findings in Sunset Review of anti-dumping investigation concerning imports of Elastomeric Filament Yam' originating in or exported from China PR, South Korea, Taiwan and Vietnam (Ministry of Finance ) (18.05.2022)1. The undersigned is directed to refer to final findings on the above subject issued vide notification F. No. 7/14/2021-DGTR dated 1st February, 2022.... MANU/REVU/0036/2022CustomsGovernment of India guaranteed term loan extended by SBI to the Government of Sri Lanka- Settlement in INR (Reserve Bank of India) (19.05.2022)1. Attention of Authorised Dealer Category - I (AD Category-I) banks is invited to Regulations 3 and 5 of Foreign Exchange Management (Manner of Recei.... MANU/APDR/0010/2022BankingNew Definition of Micro, Small and Medium Enterprises - Clarification (Reserve Bank of India) (19.05.2022)1. Please refer to our circulars FIDD.MSME & NFS.BC.No.3/06.02.31/2020-21 dated July 2, 2020, FIDD.MSME & NFS.BC.No.4/06.02.31/2020-21 dated August 21.... MANU/RMIC/0097/2022BankingReserve Bank of India (Financial Statements-Presentation and Disclosures) Directions, 2021-Reporting of reverse repos with Reserve Bank on the bank's balance sheet (Reserve Bank of India) (19.05.2022)1. Please refer to the 'Notes and Instructions for Compilation' given in Part A of Annexure II to the Reserve Bank of India (Financial Statements-Pres.... MANU/RMIC/0095/2022BankingInteroperable Card-less Cash Withdrawal (ICCW) at ATMs (Reserve Bank of India) (19.05.2022)1. Please refer to paragraph 7 of Statement on Development and Regulatory Policies dated April 08, 2022, wherein the Reserve Bank of India (RBI) had a.... MANU/RMIC/0096/2022BankingGrant of recognition to NSDL Database Management Limited (NDML) as an accreditation agency (Securities and Exchange Board of India) (10.05.2022)Amendments to SEBI (Alternative Investment Funds) Regulations, 2012 [Last amended on March 16, 2022] SEBI (Portfolio Managers) Regulations, 2020 [Last.... MANU/SPRL/0017/2022Capital MarketChanges to the framework to enable verification of upfront collection of margins from clients in cash and derivatives segments (Securities and Exchange Board of India) (10.05.2022)1. SEBI, vide circular SEBI/HO/MRD2/DCAP/CIR/P/2020/127 dated July 20, 2020, prescribed the framework to enable verification of upfront collection of .... MANU/SSMD/0016/2022Capital Market