Notifications & Circulars Allocation of quantity 5841 MT Sugar by EU for export from India for the year 2022-23 and allocation of quantity 8606 MTRV raw cane sugar by USA for export from India for US fiscal year 2023 (Ministry of Commerce and Industry) (16.11.2022)1. In exercise of the powers conferred under Paragraphs 2.04 of the Foreign Trade Policy, 2015-2020, the Director General of Foreign Trade hereby allo....MANU/DGFT/0189/2022CivilCentral Government recognizes Export Inspection Agencies as Inspection Agencies for inspection of common salt prior to its export (Ministry of Commerce and Industry) (14.11.2022)In exercise of the powers conferred by section 7 of the Export (Quality Control and Inspection Act), 1963 (22 of 1963) and in supersession of the noti....MANU/COMM/0204/2022CustomsNCW launches Digital Shakti 4.0 focussing on making women digitally skilled and aware (Press Information Bureau) (16.11.2022)The National Commission for Women (NCW) launched the fourth phase of Digital Shakti Campaign, a pan-India project on digitally empowering and skilling....MANU/PIBU/4310/2022Media and CommunicationScheme(s) of Arrangement by entities who have listed their Non-convertible Debt securities (NCDs)/Non-convertible Redeemable Preference shares (Securities and Exchange Board of India) (17.11.2022)1. The SEBI (Listing Obligations and Disclosure Requirements) Regulations, 2015 (hereinafter referred to as "Listing Regulations") was amended vide no....MANU/SSMD/0047/2022Capital MarketRelief in Average Export Obligation in terms of the para 5.19 of Hand Book of Procedures (HBP) of FTP 2015-20 (Ministry of Commerce and Industry) (17.11.2022)1. The para 5.19 of the HBP of the FTP 2015-20 (extended upto 31.03.2023) envisages that to provide relief to exporters of those sectors where total e....MANU/DGFT/0191/2022CustomsExport of Red Sanders wood by Forest Environment and Climate Change Department, Government of Odisha (Ministry of Commerce and Industry) (17.11.2022)1.In exercise of powers conferred by Section 3 read with Section 5 of the foreign Trade (Development & Regulation) Act, 1992 (No. 22 of 1992), as amen....MANU/DGFT/0190/2022Commercial