Highlights ECGC introduces new scheme providing export credit risk insurance cover up to 90% for small exporters Export Credit Guarantee Corporation (ECGC) has introduced a new scheme to provide enhanced export cr.....
Latest News ITAT: IRP IS AUTHORIZED PERSON TO FILE APPEAL AGAINST ASSESSMENT ORDER ONCE MORATORIUM IS DECLARED(27.07.2022) ITAT: COST OF IMPROVEMENT & DUE INDEXATION BENEFIT ON HOUSE PROPERTY IS DEDUCTIBLE FROM CAPITAL GAIN(27.07.2022) SC: Provisions of Kerala Motor Vehicles Taxation Act, 1976 Not Repugnant With Central Act(29.07.2022) SC: Mother Has Right to Give Step-Father's Surname to Child After Demise of Biological Father(29.07.2022)
JUDGMENTS Assessing Officer is not empowered to make disallowance on ad-hoc basis without assigning any reason(27.07.2022) The assessee is a firm engaged in the business of import of plastic scrap from European countries, U..... Certificate from Collector has to be placed by the assessee to determine that particular land comes under the urban land or agricultural land(27.07.2022) The assessee is an individual derives income by way of rent, interest and agriculture etc. The asses..... Extra Duty Deposit be refunded without filing of refund claim(26.07.2022) Present appeal has been filed by China Steel Corporation India Pvt Ltd against denial of refund of E.....
INTERNATIONAL CASES Leave to appeal must not be given unless the Court is satisfied that t.....(28.07.2022) The Respondent was convicted after trial in the Magistrates Court of one charge of assault occasioni.....
NOTIFICATIONS & CIRCULARS Relaxation in provision of sub.....(27.07.2022) 1. The requirement of submitting 'Bill of Export' for supplies made to SEZ is prescribed under the Foreign Trade Policy. Recently, the requirement of ..... DGFT clarifies issues related .....(27.07.2022) 1. Subsequent to the issuance of DGFT Notification No. 61/2015-2020 dated 31.03.2021 amending the import policy of items of copper (Annexure-I to DGFT..... Addendum to SEBI Circular on D.....(28.07.2022) 1. This has reference to SEBI circular No. SEBI/HO/IMD/DOF2/P/CIR/2022/69 dated May 23, 2022 on "Development of passive funds". The provisions of the .....
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