1
Supreme Court Judges Launch Schemes for Human -Wildlife Conflict  ||  SC: Generating Company & Distribution Licensee Can’t by Private Agreement, Execute PPA on their Own  ||  SC Allows Appeal by State of Telangana against HC’s Order on Domicile Rule  ||  Supreme Court Dismisses PIL Challenging Centre’s Ethanol Blending Programme  ||  Delhi HC: Working 'For' an Organization Cannot be Equated With Working 'in' an Organization  ||  Delhi HC: In Matrimonial Disputes Alleging Adultery, Stay at Hotels is a Relevant Circumstance  ||  Delhi HC: Can Consider Husband's Home Loan & Responsibility While Determining Maintenance  ||  Delhi HC: For Section 34 IPC, Giving Actual Blow or Physical Presence is Not Necessary  ||  SC: WB SSC Gives Undertaking to Bar Tainted Candidates from Fresh Recruitment Exams  ||  Calcutta HC: Employee Looking for Another Job with Rival Company Isn’t Contrary    

Judgement

Page 1


Disclaimer | Copyright 2025 - All Rights Reserved