Highlights DGFT implements Faceless Automation for ad-hoc Input Output Norms Fixation To modernize and streamline foreign trade procedures, the Directorate General of Foreign Trade (DGFT.....
Latest News Utt. HC: While Exercising Inherent Jurisdiction, HC Does Not Function As Court of Appeal or Revision(21.06.2024) Pat. HC: Alcohol Consumption Cannot be Conclusively Proved Through Breath Analyzer Report(21.06.2024) Ker. HC: Emp. Messaging in Pvt. Whatsapp Group About Safety of Company Doesn’t Attract Disc. Proc.(21.06.2024) Bom. HC: Bar Council of Mah. & Goa Directed to Take Action Against Lawyer Who Appeared Without Band(21.06.2024)
JUDGMENTS Commission for inspection cannot be issued for ascertaining the boundaries of the suit land, unless all necessary parties are on record(18.06.2024) Present second appeal has been filed by the appellant/plaintiff who has lost in both the Courts. It ..... Police officer needs to record his reasons in writing while making the arrest(18.06.2024) By present application, the applicant is seeking pre-arrest bail in connection with Crime registered..... Mere bald allegations without narrating details, would not be sufficient to gravitate charge under Section 498A of IPC(19.06.2024) Appellant is challenging the judgment and order of conviction recorded by trial Court, thereby convi.....
INTERNATIONAL CASES State bears the onus to prove the identity of the Accused and to dispe.....(19.06.2024) The matter involved Dinesh Moodley and Ugresen Perumal who were convicted of murder and sentenced to.....
NOTIFICATIONS & CIRCULARS CCI approves realignment of in.....(18.06.2024) The Competition Commission of India (CCI) has approved the proposed combination involving realignment of interests, legal ownership, and management of..... DoT announces two significant .....(17.06.2024) In a signification move towards Jai Anusandhan, aimed at promoting innovative Start-ups in the country and to establish an ecosystem of research and e..... Invitation of applications for.....(19.06.2024) 1. The Reserve Bank had issued 'Omnibus Framework for recognition of Self-Regulatory Organisations for Regulated Entities of the Reserve Bank' dated M.....
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