Notifications & Circulars CCI approves realignment of interests, legal ownership, and management of various entities within the Godrej group (Press Information Bureau) (18.06.2024)The Competition Commission of India (CCI) has approved the proposed combination involving realignment of interests, legal ownership, and management of....MANU/PIBU/0448/2024MRTP/ Competition LawsDoT announces two significant calls for proposals aimed at catalyzing innovation and technological advancement in telecommunications sector (Press Information Bureau) (17.06.2024)In a signification move towards Jai Anusandhan, aimed at promoting innovative Start-ups in the country and to establish an ecosystem of research and e....MANU/PIBU/0445/2024Media and CommunicationInvitation of applications for recognition of Self-Regulatory Organisations (SROs) for NBFCs (Reserve Bank of India) (19.06.2024)1. The Reserve Bank had issued 'Omnibus Framework for recognition of Self-Regulatory Organisations for Regulated Entities of the Reserve Bank' dated M....MANU/RPRL/0408/2024BankingCabinet approves Central Sector Scheme "National Forensic Infrastructure Enhancement Scheme" (Press Information Bureau) (19.06.2024)The Union Cabinet chaired by Prime Minister Shri Narendra Modi approved the proposal of Ministry of Home Affairs for Central Sector Scheme "National F....MANU/PIBU/0453/2024CivilCabinet approves Viability Gap Funding (VGF) scheme for implementation of Offshore Wind Energy Projects (Press Information Bureau) (19.06.2024)The Union Cabinet, chaired by Prime Minister Shri Narendra Modi, today approved the Viability Gap Funding (VGF) scheme for offshore wind energy projec....MANU/PIBU/0452/2024CivilCERT-In and Mastercard India sign MoU for collaboration in cyber security to enhance India's cyber-resilience in Financial Sector (Press Information Bureau) (19.06.2024)Indian Computer Emergency Response Team (CERT-In) is a Government organization under the Ministry of Electronics and Information Technology, Governmen....MANU/PIBU/0450/2024Civil