Highlights Centre notifies three Grievance Appellate Committeeson the recently amended Information Technology Rules, 2021 The Centre established three Grievance Appellate Committees based on the recently amended Informatio.....
Latest News Bom. HC: Informers Take Huge Risks to Furnish Information; Shall Be Rewarded As Per Policy(27.01.2023) SC: Lapse Of Time Between Injury, Death Doesn't Reduce Liability In Murder Case(27.01.2023) NCLAT, Chennai: No Condonation Beyond 45 Days, IBC Overrides Limitation Act(27.01.2023) NCLAT, Delhi: After Adoption Of Swiss Challenge Method, RA Not Allowed To Submit Revised Plan(27.01.2023)
JUDGMENTS Presumption of due service arises, when 'Notice' is sent to the proper and correct address(25.01.2023) The 'Appellant' / 'Bank' has preferred the instant Comp. App. before present 'Tribunal' as an 'Aggri..... Section 17 of Limitation Act does not come into play, when limitation is prescribed for an Appeal(17.01.2023) The Appellant who is Maharashtra State Electricity Distribution Company Ltd. has filed present Appea..... A collaborator in the development agreement is not a financial creditor(18.01.2023) Present Appeal has been filed against the Order by which on an Application filed by the Home-Buyers,.....
INTERNATIONAL CASES Sentencing or punishment is pre-eminently a matter of discretion of th.....(25.01.2023) In present case, the Appellant was convicted of the rape of his 9-year-old niece and sentenced to li.....
NOTIFICATIONS & CIRCULARS Shri Piyush Goyal asks busines.....(23.01.2023) Union Minister of Commerce and Industry, Consumer Affairs, Food and Public Distribution and Textiles, Shri Piyush Goyal asked businesses to adopt a su..... Clarification regarding Implem.....(23.01.2023) 1. Import of products under Chapter 48 (total 201 tariff lines) of Schedule-I (Import Policy) of ITC (HS), 2022 are permitted subject to compulsory re..... SEBI underlines the need for a.....(25.01.2023) Under the supervision of a working group, SEBI has conducted a study analysing the trends in both participation and in profits and losses of individua.....
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