Highlights Reserve Bank of India releases regulatory framework for digital lending A regulatory framework to support orderly growth of credit delivery through digital lending methods .....
Latest News SC: Continuity of Service With Back Wages Can be Directed Where The Retrenchment Was Not Bona Fide(12.08.2022) Cal. HC: No Need to Corroborate Dying Declaration if Given In Fit State of Mind(12.08.2022) SC: Rule of Evidence to Prove Criminal Charges Can’t be Used While Deciding MAC Claims(12.08.2022) Delhi HC: Procedural Formalities in CPC Not Intended to be Abused as Instrument of Oppression(12.08.2022)
JUDGMENTS No debatable issue can be considered while doing adjustment under Section 143(1)(a) of IT Act(10.08.2022) The assessee-company filed its return of income under Section 139(1) of Income Tax Act, 1961 (IT Act..... Burden is on the assessee to establish identity, creditworthiness and genuineness of the transaction for sum credited in the books of accounts to the satisfaction of the Assessing Officer(10.08.2022) The assessee is an individual, who has not filed return under Section 139 of the Income Tax Act, 196..... Mere writing a document by hand without execution and without compliance of the prescribed legal standards does not render it final, as a Will(08.08.2022) By virtue of instant appeal, Appellant impugns the preliminary decree of partition and the final dec.....
INTERNATIONAL CASES There must be some valid reason for the discretion to be exercised und.....(08.08.2022) The Plaintiff by originating process seeks orders pursuant to Section 482(1) and Section 482(1A) of .....
NOTIFICATIONS & CIRCULARS Central Government takes vario.....(08.08.2022) Central Government has taken measures to control the rising prices of construction materials of affordable housing including Pradhan Mantri Awas Yojan..... IBBI disposes off 6,172 compla.....(08.08.2022) The Insolvency and Bankruptcy Board of India (Grievance and Complaint Handling Procedure) Regulations, 2017 enable stakeholders to file a grievance or..... Implementation of Schemes for .....(08.08.2022) The Government has taken a number of initiatives under the Aatma Nirbhar Bharat Abhiyan to promote the Micro, Small and Medium Enterprises (MSMEs) sec.....
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