Notifications & Circulars Central Government takes various initiatives to control construction costs of affordable housing projects (Press Information Bureau) (08.08.2022)Central Government has taken measures to control the rising prices of construction materials of affordable housing including Pradhan Mantri Awas Yojan....MANU/PIBU/3541/2022CivilIBBI disposes off 6,172 complaints and grievances out of 6,231 against service providers under IBC (Press Information Bureau) (08.08.2022)The Insolvency and Bankruptcy Board of India (Grievance and Complaint Handling Procedure) Regulations, 2017 enable stakeholders to file a grievance or....MANU/PIBU/3598/2022InsolvencyImplementation of Schemes for MSMEs Under Atma Nirbhar Bharat (Press Information Bureau) (08.08.2022)The Government has taken a number of initiatives under the Aatma Nirbhar Bharat Abhiyan to promote the Micro, Small and Medium Enterprises (MSMEs) sec....MANU/PIBU/3544/2022Commercial Passenger Name Record Information Regulations, 2022 (Ministry of Finance ) (08.08.2022)In exercise of the powers conferred by sub-section (1) read with clause (ab) of sub-section (2) of section 157 of the Customs Act, 1962 (52 of 1962), ....MANU/CUSN/0070/2022ExciseRBI imposes monetary penalty on Warud Urban Co-operative Bank Ltd., Warud (Maharashtra) (Reserve Bank of India) (08.08.2022)The Reserve Bank of India (RBl) has imposed, by an order dated August 05, 2022, a monetary penalty of Rs. 1.00 lakh (Rupees One lakh only) on Warud Ur....MANU/RPRL/0351/2022BankingIBBI and IIMB Invites Research Papers for 2nd International Research Conference on Insolvency and Bankruptcy (Insolvency and Bankruptcy Board of India) (08.08.2022)The Insolvency and Bankruptcy Board of India (IBBI) and Indian Institute of Management, Bangalore (IIMB) are jointly organising an international confe....MANU/NMIC/0303/2022Insolvency