Highlights IBBI amends Insolvency Resolution Process for Corporate Persons Regulations, 2016 Insolvency and Bankruptcy Board of India (IBBI) notified the Insolvency and Bankruptcy Board of Indi.....
Latest News Bombay HC: Forwarding of Woman's Nude Video is ‘Sexually Explicit Act’ Under IT Act(17.06.2022) ITAT: Depreciation Claimed on Government Securities Categorised as AFS is Allowable(17.06.2022) Meghalaya HC: 7 Days Time Mandatory to Respond to Re-Assessment Notice U/S 148 of IT Act(17.06.2022) ITAT: Reasonableness of Expenses to be Judged from Angle of Businessman Rather Than from Angle of AO(17.06.2022)
JUDGMENTS Application under Section 9 of the IBC after completion of the Corporate Insolvency Resolution Process against Corporate Debtor is not maintainable(13.06.2022) Present is a Company Petition filed under Section 9 of the Insolvency and Bankruptcy Code, 2016 (IBC..... Availment of credit on the strength of photocopies of the invoices is a procedural lapse and cannot be made the basis to disallow the credit(13.06.2022) The limited issue involved in the present case is that the Revenue denied Cenvat credit availed on t..... Magistrate can discharge the accused at any stage of the trial if he considers the charge to be groundless(10.06.2022) The instant petition under Section 482 of the Code of Criminal Procedure, 1973 (CrPC) has been filed.....
INTERNATIONAL CASES Court has a discretion to approve a scheme under Section 411(4)(b) of .....(15.06.2022) The Plaintiff applies for orders approving a proposed scheme of arrangement. The Scheme meeting was .....
NOTIFICATIONS & CIRCULARS IBBI amends IBBI (Grievance an.....(15.06.2022) With a view to put in place, a streamlined and swift complaint handling procedure, the Insolvency and Bankruptcy Board of India notified the Insolvenc..... Cabinet approves Auction of IMT/5G Spectrum(15.06.2022) The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has approved a proposal of the Department of Telecommunications to conduct spectrum..... Release of "Test Guide Documen.....(15.06.2022) 1. The Telecom Regulatory Authority of India (TRAI) and Telecommunication Engineering Centre (TEC) of the Department of Telecommunications have releas.....
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