Highlights RBI releases draft direction for Aadhaar Enabled Payment System (AePS) Reserve Bank of India releases the draft directions on Due Diligence of AePS Touchpoint Operators. D.....
Latest News Del. HC: Arbitral Tribunal Awarding Damages for Loss of Profit is Illegal if it Contradicts Contract(02.08.2024) SC: Flip-Flops Like the Ones in NEET-UG Should be Avoided by NTA(02.08.2024) Del. HC: ITAT’s Direction to Re-examine Issue by Referring to CBDT’s Circular Can’t be Disregarded(02.08.2024) Del. HC: Maintenance to be Given to Major Child Till He Does Not Become Financially Independent(02.08.2024)
JUDGMENTS Mere non-compliance of summons by some creditors cannot be a ground to treat the loans as non-genuine(01.08.2024) The assessee-company was engaged in the business of Non-Banking Finance Companies. The assessee comp..... Assessment cannot be framed only on bare suspicion(31.07.2024) The assessee is an individual engaged in the business of trading of fabrics. The case of the assesse..... Writ Court while exercising the power of judicial review may interfere, if order has been passed by an incompetent authority or without following the principles of natural justice(30.07.2024) Writ petition filed under Article 226 of the Constitution of India, praying to issue a writ of Certi.....
INTERNATIONAL CASES A settlement agreement can be set aside if it was fraudulently obtaine.....(01.08.2024) The Appellant and the Respondent were married, out of community of property, with the inclusion of t.....
NOTIFICATIONS & CIRCULARS SEBI clarifies on reports rega.....(31.07.2024) At an NSE event on July 30, 2024 the SEBI Chairperson released a report on "Indian Capital Markets: Transformative shifts achieved through technology ..... Amendment to Circular for mand.....(01.08.2024) 1. SEBI vide Circular No. SEBI/ HO/ AFD/ AFD-PoD-2/CIR/P/2023/148 dated August 24, 2023 mandated additional disclosures for FPIs that fulfil objective..... GST collections and other rele.....(01.08.2024) The monthly data regarding the Goods and Services Tax (GST) collections (gross and net) and IGST settlement state wise for the month of July, 2024 has.....
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