Highlights RBI extends UPI payment facility for Inbound Travellers to India The Reserve Bank of India announces a facility to enable all in-bound travellers visiting India to m.....
Latest News SC: Service as Ad-hoc Judge Not Considered for Elevation as High Court Judges(24.02.2023) Ker. HC Pulls State for Non-Inclusion of Prevention-Oriented Programme on Sexual Abuse in Curriculum(24.02.2023) Cal. HC Constitutes Humane Committee for Animal Protection(24.02.2023) Del. HC: Important to Prevent Outside Police Undertaking Operations Without Informing Local Police(24.02.2023)
JUDGMENTS In the absence of a provision of review in the IBC, inherent powers provided under Rule 11 of the NCLAT Rules cannot be invoked for the purpose of filing a Review Application(21.02.2023) The Appellant/Applicant filed an application under Section 9 of the Insolvency and Bankruptcy Code, ..... Any amount given in trust to a Corporate Debtor cannot be treated as asset of the Corporate Debtor(21.02.2023) Present Appeal has been filed against two orders passed by the Adjudicating Authority. The Adjudicat..... In the penalty proceeding, the burden lies on the revenue to prove that the assessee has concealed income or furnished inaccurate particular of income(22.02.2023) The captioned appeal has been filed at the instance of the assessee against the order of the Learned.....
INTERNATIONAL CASES Clauses in which the annexures were mentioned had to be read not in is.....(21.02.2023) The issue in the appeal was whether an agreement concluded between the appellant, the first responde.....
NOTIFICATIONS & CIRCULARS Pay fixation matters relating .....(20.02.2023) 1. This refers to DoT orders of even number dated 05.07.2017 and 17.05.2018 on the above mentioned subject. (Copies enclosed) 2. The issue r..... Amendment in Circular No. 25/2.....(21.02.2023) 1. The Circular No. 25/2016-Customs dated 08.06.2016 prescribes 'Form A' regarding maintenance of records in relation to warehoused goods for the purp..... Extension of Time for filing o.....(21.02.2023) 1. Due to change in way of filing in Version-3, including fresh process of registration of users on MCA-21 and process of stabilization of 45 forms la.....
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