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Cal. HC Constitutes Humane Committee for Animal Protection - (24 Feb 2023)

CIVIL

Calcutta High Court has proposed to form a Humane committee for five districts which shall takes steps for protection and preservation of the animals in the forest and to see that the animals are not killed indiscriminately whether during Hunting Festivals or otherwise.

Tags : CALCUTTA HIGH COURT   HUMANE COMMITTEE   ANIMAL PROTECTION  

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