Highlights Union Minister of Finance and Corporate Affairs presented the Union Budget 2023-24 providing major relief in the personal income tax The Union Minister of Finance and Corporate Affairs Smt. Nirmala Sitharaman presented the Union Budg.....
Latest News Cal. HC Upholds Life Sentence of Pakistani National Arrested Carrying Highly Explosive Substances(03.02.2023) SC: Conviction Can’t Convict Accused While Overriding Agreement Between Parties to Compound Offence(03.02.2023) SC: Storage Facility for Edible Oil Not Allowed Outside Port Area(03.02.2023) SC: Upto Parliament to Decide Whether to Allow Candidates to Contest from Two Seats(02.02.2023)
JUDGMENTS Mere fact that majority debenture holders have not initiated any application under Section 7 of IBC, shall not preclude financial creditor to initiate the same(01.02.2023) Present Appeal has been filed against the Order by which order, the Adjudicating Authority has admit..... When the addition is on estimated basis, penalty cannot be levied on adhoc estimated income(03.02.2023) The Revenue has filed the appeal against the order of the National Faceless Appeal Centre (NFAC), De..... Right to prefer objections to assail the Arbitral Award cannot be denied unless the party has failed to file the objection petition within the strict period of limitation(30.01.2023) Present petition has been filed under Section 34 of the Arbitration and Conciliation Act, 1996 ('Act.....
INTERNATIONAL CASES As the blocking orders were still extant at the time of the winding-up.....(31.01.2023) The Reserve Bank issued three separate forfeiture orders relating to the monies standing to the cred.....
NOTIFICATIONS & CIRCULARS Sectoral Deployment of Bank Credit - December 2022(31.01.2023) Data on sectoral deployment of bank credit for the month of December 20221 collected from 40 select scheduled commercial banks, accounting for about 9..... Lending and Deposit Rates of S.....(31.01.2023) Data on lending and deposit rates of scheduled commercial banks (SCBs) (excluding regional rural banks and small finance banks) for the month of Janua..... Central Government makes amend.....(31.01.2023) The Central Government hereby makes the following amendment in the Government of India Notification No. 6(2)98-DBA-II dated 19th February, 1999 titled.....
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