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Cal. HC Upholds Life Sentence of Pakistani National Arrested Carrying Highly Explosive Substances - (03 Feb 2023)

CRIMINAL

Calcutta High Court has upheld life sentence awarded to a Pakistani national belonging to terrorist organization Al-Badar, who was found to have entered Indian territory illegally through Bangladesh and was proceeding to Srinagar, Jammu & Kashmir for purpose of carrying out terrorist activities.

Tags : CALCUTTA HIGH COURT   LIFE SENTENCE   PAKISTANI NATIONAL  

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