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SEBI Orders: Aspen Projects, Royal Twinkle Star Club, Aditya Global Industries and Nikhara Bharath Construction Company- (Securities and Exchange Board of India) (25 Aug 2015)

MANU/SPRL/0221/2015

Capital Market

The Securities and Exchange Board of India passed orders restraining the following companies and their directors from dealing in the securities market: Aspen Projects India Limited; Royal Twinkle Star Club Limited; and, Aditya Global Industries Limited (previously Angels Agro Industries Limited). SEBI also confirmed interim directions issued against Nikhara Bharath Construction Company Ltd., with the modification that there is no hindrance to Nikhara in the execution and registration of sale deeds in respect of customers from whom it had already collected monies.

Relevant : Order in Aditya Global Industries Limited MANU/SPRL/0224/2015 Order in Royal Twinkle Star Club Limited MANU/SPRL/0222/2015 Order in Nikhara Bharath Construction Company Ltd. MANU/SPRL/0223/2015

Tags : SEBI   ORDER   RESTRAINT   MODIFICATION  

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