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SEBI orders: Torsa Agro Projects Limited, Alchemist Holdings Limited and illiquid stock options- (Securities and Exchange Board of India) (20 Aug 2015)

MANU/SPRL/0215/2015

Capital Market

Torsa, Agro Projects Limited and Alchemist Holdings Limited, their promoters and directors have been restrained and prohibited from buying, selling or dealing in the securities market. SEBI also passed interim orders restraining 59 entities from accessing the domestic securities market for suspicious trading in stock options in the equity derivative segment.

Relevant : Order in the matter of M/s Torsa Agro Projects Limited MANU/SPRL/0213/2015 Order in the matter of M/s Alchemist Holdings Limited MANU/SPRL/0214/2015

Tags : SEBI   ORDER   RESTRAIN   MARKET  

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