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Relaxation in paying additional fees in case of delay in filing DPT-3 for Financial Year ended on 31st March 2023 up to 31st July 2023- (Ministry of Corporate Affairs) (21 Jun 2023)

MANU/DCAF/0052/2023

Company

1. Due date for filing Form DPT-3 (Return of deposits) is 30th of June 2023 for the Financial Year ended on 31st March 2023. Keeping in view the transition of MCA-21 Portal from Version -2 to Version -3, it has been decided to allow companies to file Form DPT -3 for the financial year ended on 31st March 2023 without paying additional fees up to 31st July 2023.

2. This issues with the approval of the competent authority.

Tags : RELAXATION   PAYMENT   ADDITIONAL FEES  

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