MANU/DCAF/0052/2023
Ministry : Ministry of Corporate Affairs
General Circular No. : 06/2023
Date : 21.06.2023
To,
DGCoA
All Regional Directors,
All Registrar of Companies,
All Stakeholders.
Relaxation in paying additional fees in case of delay in filing DPT-3 for Financial Year ended on 31st March 2023 up to 31st July 2023
Madam/ Sir(s),
1. Due date for filing Form DPT-3 (Return of deposits) is 30th of June 2023 for the Financial Year ended on 31st March 2023. Keeping in view the transition of MCA-21 Portal from Version -2 to Version -3, it has been decided to allow companies to file Form DPT -3 for the financial year ended on 31st March 2023 without paying additional fees up to 31st July 2023.
2. This issues with the approval of the competent authority.
Policy-01/2/2021-CL-V-MCA-(Part-l)
Yours faithfully,
(Shobhit Srivastava)
Deputy Director (Policy)