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Enforcement Date of Airports Economic Regulatory Authority of India (Amendment) Act, 2021- (Ministry of Civil Aviation) (19 Apr 2022)

MANU/CAVN/0006/2022

Civil

In exercise of the powers conferred by Sub-section (2) of Section 1 of the Airports Economic Regulatory Authority of India (Amendment) Act, 2021 (28 of 2021), the Central Government hereby appoints the 13th April, 2022 as the date on which the said Act shall come into force.

Tags : ENFORCEMENT OF ACT  

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