MANU/CAVN/0006/2022

Ministry : Ministry of Civil Aviation

Notification No. : SO1874(E)

Date of Notification : 19.04.2022

Date of Publication : 19.04.2022

Industry: Aviation

Enforcement Date of Airports Economic Regulatory Authority of India (Amendment) Act, 2021

S.O.1874(E).--In exercise of the powers conferred by Sub-section (2) of Section 1 of the Airports Economic Regulatory Authority of India (Amendment) Act, 2021 (28 of 2021), the Central Government hereby appoints the 13th April, 2022 as the date on which the said Act shall come into force.

[F. No. AV.29012/115/2021-AD]
RUBINA ALI, Jt. Secy