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TRAI reveals cellular network data from ‘drive tests’- (Telecom Regulatory Authority of India) (15 Feb 2016)

Media and Communication

The Telecom Regulatory Authority of India released findings from ‘drive tests’ conducted in seven cities to monitor the performance of telecom service providers’ networks. Conducted over a three or four day period, the tests involved driving a 300km route in the city (600km for Delhi and Mumbai) to monitor cellular coverage to gauge performance on the basis of call drops, voice quality and other parameters. Cities tested included Bhubaneswar, Delhi, Indore, Kolkata, Mumbai, Pune and Surat. Unlike previous tests which covered only 2G networks, the latest appraisal of network quality was for both 3G and 2G reception. TRAI’s overall conclusions suggested improvement of cellular networks, although its observations of ‘not been able to improve’ and ‘deteriorated’ for individual cities were in stark contrast.

Tags : TRAI   DRIVE TEST   2016   CELLULAR NETWORK  

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