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Oral Hearing in respect of anti-circumvention in respect of anti-dumping duty imposed on the imports of "Jute Sacking Bags/Sacking Cloth" in originated or exported from Bangladesh- (Ministry of Commerce and Industry) (06 Aug 2018)

MANU/COMM/0169/2018

Commercial

1.With reference to the subject stated above, this is to inform you that Shri Sunil Kumar, Additional Secretary & Designated Authority will hold an Oral Hearing on 28th August, 2018 at 04:30 PM in the DGTR Conference Room, Jeevan Tara Building, 4th floor, 5, Parliament Street, New Delhi - 110001.

2. Please intimate your interest in this hearing and name(s), address(es), E-mail Id(s) and phone number of the person(s) who are likely to attend the hearing on your behalf. No person other than those representing the interested party shall be allowed to attend the hearing. You will be required to submit three copies of the written submissions of the views expressed at the hearing within a time schedule to be indicated on the date of the hearing.

Tags : ANTI-CIRCUMVENTION   ORAL HEARING   IMPORTS  

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