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Investment by Foreign Portfolio Investors in Government Securities- (Reserve Bank of India) (06 Oct 2015)

MANU/APDR/0078/2015

Banking

Reserve Bank of India has enhanced the limit for investment by Foreign Portfolio Investors in Government Securities. The increase in investment will be executed in two tranches, beginning 12 October, 2015 and 1 January, 2015. Remaining conditions on investment will continue unchanged.

Relevant : Foreign Exchange Management (Transfer or issue of Security by a Person Resident outside India) Regulations 2000MANU/RFEM/0012/2000 Foreign investment in India by SEBI registered Long term investors MANU/APDR/0074/2013

Tags : FPI   INVESTMENT   GOVERNMENT   SECURITIES  

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