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Order under Section 119 of The Income-Tax Act, 1961- (Ministry of Finance ) (13 Dec 2017)

MANU/CBDT/0115/2017

Direct Taxation

Due to certain technical issues faced by NSDL's gateway for e-payment of tax on 7th November, 2017, some taxpayers/ deductors were unable to make e-payment of tax deducted/ collected for certain period on that date. In order to redress genuine hardship faced by such taxpayers/ deductors, the Central Board of Direct Taxes in exercise of powers conferred under section 119(2) of the Income-tax Act, 196, hereby extends the due date of deposit of tax deducted at source/ tax collected at source during the month of October, 2017 from 7th November, 2017 to 8th November, 2017.

Tags : TAX DEPOSIT   DUE DATE   EXTENSION  

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