MANU/CBDT/0115/2017

Ministry : Ministry of Finance

Department/Board : CBDT

Order From File  No. : 275/38/2017-IT(B)

Date : 13.12.2017

Order Under Section 119 of The Income-Tax Act, 1961

Due to certain technical issues faced by NSDL's gateway for e-payment of tax on 7th November, 2017, some taxpayers/ deductors were unable to make e-payment of tax deducted/ collected for certain period on that date. In order to redress genuine hardship faced by such taxpayers/ deductors, the Central Board of Direct Taxes in exercise of powers conferred under section 119(2) of the Income-tax Act, 196, hereby extends the due date of deposit of tax deducted at source/ tax collected at source during the month of October. 2017 from 7th November, 2017 to 8th November, 2017.

Sd/-
(Sandeep Singh)
Under Secretary to the Govt. of India