Supreme Court: All Private Properties Can’t Form Part of ‘Material Resources of Community’  ||  SC: Public Service Commission Must Maintain High Standard of Probity and Transparency  ||  SC Directs Delhi Government to Explain Steps Taken to Implement Ban on Firecrackers  ||  Supreme Court Upholds Constitutional Validity of UP Madarsa Education Act, 2004  ||  SC: Appeal Against Retrospective Application of Electricity Act, 2003, Allowed  ||  Ker. HC: Once SC Has Dismissed Challenge to Regulation, Courts Bound by Article 141 Can’t Revisit it  ||  Ker. HC: KPSC Has No Power to Conduct an Enquiry into an Applicant's Caste Status  ||  Renukaswamy Murder Case: Karnataka High Court Grants Interim Bail To Actor Darshan  ||  2012 Disproportionate Assets Case: Madras HC Sets Aside Discharge of Former CM Panneerselvam  ||  Delhi High Court Grants Bail to Vaibhav Jain and Ankush Jain in the PMLA Case    

GST collections and other relevant data will henceforth be available on the GST Portal- (Press Information Bureau) (01 Aug 2024)

MANU/PIBU/0593/2024

Goods and Services Tax

The monthly data regarding the Goods and Services Tax (GST) collections (gross and net) and IGST settlement state wise for the month of July, 2024 has been placed in public domain on the GST website at https://www.gst.gov.in under 'News and Updates' section. Further, henceforth GST collections data shall be made available on the said website.

Moreover, data for the CGST, SGST, IGST and Cess, and state wise data on collection and return submission with historical time-series details are also being regularly updated from 2017 under 'GST Statistics' in the 'Downloads' section of the said website.

Tags : GST COLLECTIONS  DATA   GST PORTAL  

Share :        

Disclaimer | Copyright 2024 - All Rights Reserved