Notifications & Circulars TRAI releases Telecommunication Tariff (68th Amendment) Order, 2022 on "Regulatory framework for USSD-based tariff" (Telecom Regulatory Authority of India) (07.04.2022)1. The Telecom Regulatory Authority of India (TRAI) has today released Telecommunication Tariff (68th Amendment) Order, 2022 on "Regulatory framework ....MANU/TRAI/0026/2022Media and CommunicationIFSCA inks MoU with GVFL Limited for strengthening the FinTech ecosystem in GIFT IFSC (Press Information Bureau) (07.04.2022)The International Financial Services Centres Authority (IFSCA) and GVFL Limited signed a Memorandum of Understanding (MoU) at IFSCA's office at Gift C....MANU/PIBU/1709/2022CivilFoundation for Sustained Economic Growth (Press Information Bureau) (07.04.2022)To tune the existing Labour Laws as per the emerging economic and industrial scenario, the Government has enacted the four Labour Codes, namely, the C....MANU/PIBU/1739/2022Commercial India welcomes the announcement by the IEA for collective oil stock release of 120 million barrels (Press Information Bureau) (07.04.2022)Government of India welcomes the announcement by the International Energy Agency for collective oil stock release of 120 million barrels. Government o....MANU/PIBU/1766/2022CivilDirections under Section 35A read with Section 56 of the Banking Regulation Act, 1949 (As Applicable to Co-operative Societies) - Shushruti Souharda Sahakara Bank Niyamita, Bangalore (Reserve Bank of India) (07.04.2022)1. It is hereby notified for information of the public that in exercise of powers vested in it under sub section (1) of Section 35A of the Banking Reg....MANU/RPRL/0152/2022BankingRBI releases Guidelines on Establishment of Digital Banking Units (DBUs) (Reserve Bank of India) (07.04.2022)The Reserve Bank of India today released the guidelines on "Establishment of Digital Banking Units (DBUs)". This follows an announcement, made in the ....MANU/RPRL/0151/2022BankingChanges in notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 57/2021-Customs, dated the 29th December, 2021 (Ministry of Finance ) (07.04.2022)In the notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 57/2021-Customs, dated the 29th December, 2021,....MANU/REVU/0024/2022CustomsChanges in notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 55/2021-Customs, dated the 29th December, 2021 (Ministry of Finance ) (07.04.2022)In the notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 55/2021-Customs, dated the 29th December, 2021,....MANU/REVU/0023/2022Customs