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Changes in notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 55/2021-Customs, dated the 29th December, 2021- (Ministry of Finance ) (07 Apr 2022)

MANU/REVU/0023/2022

Customs

In the notification of the Government of India, in the Ministry of Finance (Department of Revenue) No. 55/2021-Customs, dated the 29th December, 2021, published in the Gazette of India, Extraordinary, Part II, Section 3, Sub-section (i) vide number G.S.R. 904 (E), dated the 29th December, 2021, at the page 5,-

(a) in line 11 and 12, for "8802 (except 8802 60 00) or 8806" read "Any Chapter";

(b) in line 12, for "All goods" read "Parts (other than rubber tyres and tubes), of aircraft of heading 8802 or 8806 (";

(c) in line 13, for "recorder" read "recorder)";

(d) in line 16, for "9405 00 00" read "9405 50 00".

Tags : CHANGES   NOTIFICATION   PROVISION  

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