Highlights Reserve Bank of India issues Revised Master Directions on Fraud Risk Management in the Regulated Entities The Reserve Bank of India (RBI) has issued three revised Master Directions on Fraud Risk Management .....
Latest News Bom. HC: Maharashtra Govt Criticized for Exhibiting Mindset to Curtail Liberty of Undertrials(19.07.2024) SC: In Cases of Long Incarceration, Watali Judgement Cannot be Cited as a Precedent(19.07.2024) Del. HC: Notice Issued on Plea for Reservation of 33% Seats for Women in Lawyers' Bodies Elections(18.07.2024) Mad. HC: Aborted Foetus of Minor Not to be Handed Over to Investigating Officer or Court(17.07.2024)
JUDGMENTS Principle of 'no work-no pay' not applicable while considering the employees' entitlement of pay for the period for which they were not in service, if the order dismissing them is set aside(16.07.2024) The petitioner is employed with U.P Police. Disciplinary proceedings were instituted against him for..... In case of medical termination of pregnancy, products of conception must be disposed in compliance with the procedure prescribed under guidelines(15.07.2024) Petition is filed with a primary issue involving disposal of products of conception after Medical Te..... As the Corporate Debtor acknowledged the debt and planned a repayment schedule, condition of there being a ‘Debt’ and ‘Default’ for the purposes of Section 9 of IBC satisfied(16.07.2024) The Operational Creditor (BCCI) and the Corporate Debtor entered a ‘Team Sponsor Agreement’ from 25t.....
INTERNATIONAL CASES Remote-controlled devices for recreational angling prohibited under th.....(16.07.2024) The Appellants, business entities dealing in angling equipment like bait-carrying drones, sought a d.....
NOTIFICATIONS & CIRCULARS Central Electricity Regulatory.....(12.07.2024) Whereas, the Central Electricity Regulatory Commission (Connectivity and General Network Access to the inter-State Transmission System) (Second Amendm..... NHAI to Charge Double Toll fro.....(18.07.2024) To deter National Highway users from deliberately not fixing FASTag on the windscreen of the vehicle, NHAI has issued guidelines to collect double use..... Central Government notifies re.....(16.07.2024) In pursuance of section 8 of the General Clauses Act, 1897 (10 of 1897), the Central Government hereby notifies that where any reference of the Indian.....
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