Highlights Government allows direct listing of securities by public Indian companies on International Exchanges of GIFT-IFSC The Department of Economic Affairs, Ministry of Finance, has amended Foreign Exchange Management (No.....
Latest News Cal. HC: Interfering in Investigation by State May Result in Disruption of Co-operative Federalism(25.01.2024) All. HC: Denying Pension by Applying Amended Rule Retrospectively Violates Arts. 14 & 16 of COI(25.01.2024) Del. HC: South Asian University an International Organization, Not Amenable to Writ Jurisdiction(25.01.2024) SC: Return Filed Without Regular Books of Account May be Defective but Not Invalid(25.01.2024)
JUDGMENTS Punishment can be interfered only if Court comes to a positive conclusion that, penalty imposed on the employee shocks its conscience(22.01.2024) Present are cross Petitions filed by the employer and the workman challenging the award passed by th..... CENVAT credit cannot be denied on the basis that such availment was not reflected in ST-3 Returns(25.01.2024) The brief issue to be considered in present case is as to whether the Appellant will not be eligible..... Charge of suppression could not have been brought against an importer, if he has correctly described the goods in the Bill of Entry(25.01.2024) The importer, had filed a Bill of Entry No. 3450978 dated 3rd October, 2017 for the clearance of the.....
INTERNATIONAL CASES Non-fulfilment of the suspensive conditions renders the contract void .....(24.01.2024) Present is an appeal against the judgment and order of the Gauteng Division of the high court, sitti.....
NOTIFICATIONS & CIRCULARS De-notification of Arbitration.....(23.01.2024) In exercise of the powers conferred by sub section (1) of section 64 ULA of the Insurance Act, 1938, the Authority hereby de-notifies the Arbitration ..... CBDT releases key Direct Tax S.....(23.01.2024) The Central Board of Direct Taxes (CBDT) has been releasing key statistics relating to Direct Tax collections and administration in public domain from..... Finances of Panchayati Raj Institutions(24.01.2024) The Reserve Bank of India (RBI) released its Report titled "Finances of Panchayati Raj Institutions". Drawing upon data on 2.58 lakh Panchayats for th.....
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