Highlights NHAI Takes ‘One Vehicle One FASTag’ Initiative to Enhance National Highway Experience To enhance efficiency of the Electronic Toll Collection system and provide seamless movement at the .....
Latest News Allahabad High Court: Power of Court u/s 482 CrPC Limited, Can’t Examine Contention of Accused(19.01.2024) All. HC: Criminal Proceedings Also Disclosing Civil Dispute Between Parties Not Liable to be Quashed(19.01.2024) Chh. HC: Second Wife Cannot File Complaint/FIR Against Husband and Her In-Laws u/s 498-A IPC(19.01.2024) Kerala HC: Disputes Between Parties to a Void Marriage Can be Determined by Family Court(19.01.2024)
JUDGMENTS For a mere technical venial breach, the assessee should not be invited with penalty(16.01.2024) The issue to be decided in present appeals is as to whether the learned CIT(A) was justified in conf..... Rectification proceedings under Section 154 of the IT Act is applicable for a patent mistake which can be established not by a long-drawn process(17.01.2024) The assessee is a credit co- operative society engaged in the business of providing credit facilitie..... Transfer is an exigency of service which ought not to be interfered by a Court of law, especially, when it is pertaining to Armed Forces(16.01.2024) The Applicant/ Petitioner, serving as a Constable in Sashastra Seema Bal [SSB] filed a writ petition.....
INTERNATIONAL CASES Court has power under Section 25(9) of the Supreme Court Act, to appoi.....(18.01.2024) In facts of present case, the first Plaintiff, Jennifer Elizabeth Low, was appointed as liquidator o.....
NOTIFICATIONS & CIRCULARS SEBI grants renewal of recogni.....(15.01.2024) The Securities and Exchange Board of India, having considered the application for grant of renewal of recognition under Regulation 12 of the Securitie..... Credit/Investment Concentration Norms(15.01.2024) 1. Please refer to the following instructions, as amended from time to time: (i) paragraphs 32, 91 and 110.4.2 of Master Direction - Reserve Bank of I..... RBI convenes Conference of Int.....(18.01.2024) As part of the Reserve Bank's continuing engagement with regulated entities, the second Conference of Internal Ombudsmen on the theme "Orchestrating C.....
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