Highlights 14th Ministerial-level meeting of the India-United States Trade Policy Forum held in New Delhi The 14th Ministerial-level meeting of the India-United States Trade Policy Forum (TPF) was held in N.....
Latest News Del. HC: Fundamental Rights of Foreigners Limited to Right to Life and Personal Liberty Under A. 21(12.01.2024) All. HC: No Sympathy for Person Getting Appointment Based on Forged Documents(12.01.2024) All HC: Notice of Proceedings under CGST Act must be Served on Address of Assessee(12.01.2024) Ker. HC: Commercial Courts Act Does Not Provide For Second Appeals(12.01.2024)
JUDGMENTS Where an assessee has to pay damages to other party to fulfil the contract in the ordinary course of his business, the amount of damages paid is allowable deduction(11.01.2024) Assessee is a private limited company engaged in the business of manufacturing and supply of compone..... Determination of the seat vests exclusive jurisdiction upon the courts located at the designated seat to supervise the arbitration proceedings(08.01.2024) The Petitioner has invoked the jurisdiction of this Court under Section 11 of the Arbitration and Co..... Statement recorded under Section 108 of the Customs Act is a material piece of evidence and can be used as substantive evidence(08.01.2024) Present appeal is against impugned Order passed by the learned Joint Secretary to the Government of .....
INTERNATIONAL CASES Order under Section 1322(4)(c) of the Corporations Act can be passed i.....(08.01.2024) In present matter, on 8 December 2023, the Plaintiff, Enova Mining Ltd (Enova), filed an originating.....
NOTIFICATIONS & CIRCULARS DGCA Makes Significant Changes.....(08.01.2024) Directorate General of Civil Aviation (DGCA) has made significant changes in the regulations pertaining to Flight Duty Time Limitations (FDTL) for fli..... Directions under Section 35A r.....(08.01.2024) 1. The Reserve Bank of India, vide directive DEL.DOS.EXG_SSM No. S515/12-10- 013/2022-23 dated July 07, 2022, had placed Ramgarhia Co-operative Bank L..... Compliance with MoRTH notifica.....(08.01.2024) In view of the amendments carried out in the Motor Vehicles (Amendment) Act, 2019, Ministry of Road Transport and Highways (MoRTH) has published follo.....
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