Highlights G20 document prepared by World Bank highlights India’s progress in Digital Public Infrastructure Digital Public Infrastructure (DPI) has had a transformative impact on India, extending far beyond i.....
Latest News Del. HC: 2nd Appeal Can’t be Filed When Single Judge Heard Appeal from Original or Appellate Decree(08.09.2023) Del. HC: Patent Agents Don’t Come Within the Ambit of BCI or Advocates’ Act, 1961(08.09.2023) SC: In case of Unjust Executive Action, Courts must Interfere in Election Process(08.09.2023) SC: High Court Can’t Refuse to Follow Binding SC Judgment Merely Because Review Pending Against it(08.09.2023)
JUDGMENTS Commission paid to Managing Director for services rendered by him as per terms of payment is eligible as deduction under Section 36(1)(ii) of IT Act(05.09.2023) The only issue to be decided in present appeal is as to whether the learned CIT(A) was justified in ..... As per Section 250 (5) of IT Act, order of the Commissioner of Income Tax shall be in writing and shall state the points for determination, and the decision thereon and the reason for the decision(07.09.2023) Present appeal has been filed by the Assessee against order passed by the learned Commissioner of In..... Assessee is entitled to exemption under Section 40A(3) of IT Act, if the assessee is not able to make the payment through banking channel due to freezing of the bank account(08.09.2023) Two additions, namely, Rs. 47,60,415 and Rs. 2,63,06,238 made under Section 40(a)(ia) and 40A(3) of .....
INTERNATIONAL CASES Gambling tax is payable in respect of freeplay credits(06.09.2023) The Board, together with Sun International Subsidiaries Grand west and Golden Valley casinos approac.....
NOTIFICATIONS & CIRCULARS New format of Abridged Prospec.....(04.09.2023) 1. Section 2(1) of the Companies Act, 2013 defines an abridged prospectus as a memorandum containing such salient features of a prospectus as may be s..... Pre-shipment and Post-shipment.....(04.09.2023) 1. Reference Chapter 9 of the new Foreign Trade Policy 2023 on 'Promoting Cross Border Trade in Digital Economy', it is submitted that consultations w..... Clarification regarding invest.....(06.09.2023) 1. This has reference to SEBI Circular SEBI/HO/IMD/PoD2/P/CIR/2023/129 dated July 27, 2023 on Investment by Mutual Fund Schemes and AMCs in units of C.....
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