Highlights Committee of Experts releases report on ‘Onshoring the Indian Innovation to GIFT IFSC’ A Committee of Experts to ‘Onshoring the Indian Innovation to GIFT IFSC’ constituted by Internationa.....
Latest News Cal. HC: S.144 CrPC Can’t be Promulgated at the Drop of a Hat(25.08.2023) SC: Can’t Consider Dissenting Opinion as Award in Case Majority Award is Set Aside(25.08.2023) SC: S.202 CrPC Procedure Mandatory When Accused Resides at Place Outside Jurisdiction of Magistrate(25.08.2023) JKL HC: Subjective Satisfaction of Detaining Authority Doesn’t Deprive Court to Review its Orders(25.08.2023)
JUDGMENTS Suspicion, however, strong it may be, the same cannot be accepted as final truth without bringing on record some tangible evidence(24.08.2023) The assessee engaged in the business of manufacturing, export and retail sale of jewellery, filed it..... Nursery activities of growing various types of lawns, flower plants and vegetable plants cannot be considered as commercial activity for treating the same as business income(25.08.2023) The assessee filed return of income for the Assessment Year (A.Y.) 2013-14 showing total income at R..... Investigation report containing documents of private and confidential nature pertaining to the accused cannot be provided to any person unless a clear locus is established(22.08.2023) The Petitioner filed an application dated 21st February, 2019 before the Special Judge under Section.....
INTERNATIONAL CASES Court has power to allow liquidator to dispense with Rule 7.5(6) of Su.....(21.08.2023) By originating process filed on 6 April 2023 (Application), the first and second plaintiffs as liqui.....
NOTIFICATIONS & CIRCULARS RBI imposes monetary penalty o.....(21.08.2023) The Reserve Bank of India (RBI) has imposed, by an Order dated August 11, 2023, a monetary penalty of ₹ 50,000/- (Rupees Fifty Thousand only) on Shree..... Ministry of Development of Nor.....(21.08.2023) Continuation of the North East Special Infrastructure Development Scheme (NESIDS) with an approved outlay of Rs. 8139.50 crore for the period from 202..... TRAI releases recommendations .....(21.08.2023) Telecom Regulatory Authority of India (TRAI) has today issued the recommendations on "License Fee and Policy Matters of DTH Services". The Mi.....
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