Highlights Centre releases endorsement guidelines for celebrities, influencers, and virtual influencers on social media platform The Department of Consumer Affairs, under the Ministry of Consumer Affairs, Food and Public Distribu.....
Latest News Delhi HC: Hold Meeting on Clinical Trials for Developing Indigenous Therapies for Rare Diseases(10.03.2023) HP HC: No Separate Reservation for All Sections of Society(10.03.2023) Kerala HC: District Court Has Jurisdiction to Execute Arbitral Award(10.03.2023) Bom. HC: Company’s Authorized Signatory Not Liable to Pay Interim Compensation U/S 143A of NI Act(10.03.2023)
JUDGMENTS Employees' contribution to PF and ESI, if not remitted before the due date prescribed in the respective enactments, cannot be allowed as a deduction(07.03.2023) The assessee is a company and filed its return of income declaring total income of Rs.36,49,56,410. ..... Assessee is entitled to reduce the book profits by the amount of loss brought forward (excluding depreciation) or unabsorbed depreciation(10.03.2023) The assessee has challenged the computation of adjustment allowable in terms of clause (iii) of Expl..... Courts, while exercising jurisdiction under Article 226 of the Constitution of India cannot annul the registered document on the ground of fraud and misrepresentation(03.03.2023) The present writ petition has been filed for issue a writ of Mandamus directing the Respondent No. 4.....
INTERNATIONAL CASES Party in possession of the relevant information is best placed to inte.....(07.03.2023) The issue in present case is whether only the Master of the high Court, and no one else, may examine.....
NOTIFICATIONS & CIRCULARS Central Govt. notifies few act.....(07.03.2023) In exercise of the powers conferred by sub-clause (vi) of clause (sa) of sub-section (1) of section 2 of the Prevention of Money-laundering Act, 2002 ..... Centre issues guidelines to En.....(06.03.2023) The guidelines to set a new benchmark for the safe handling and transportation of hazardous materials across the country The Bureau of Indian..... Boarding functions- Improving .....(07.03.2023) Kind attention of field formations is drawn to relevant instructions in the Customs Preventive Manual 1987, Circular No. 36/95-Cus dated 10.04.1995 an.....
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