Highlights Cabinet approves the incentive scheme for promotion of RuPay Debit Cards and low-value BHIM-UPI transactions Cabinet Committee of Economic Affairs headed by Prime Minister has approved the incentive scheme for.....
Latest News Del HC: Can Refer to Arbitration Dispute Regarding Use of TM by Partner for His Sole Proprietorship(13.01.2023) Delhi HC: Plaintiff Must Show Prima Facie Falsehood in Publication While Seeking Interim Injunction(13.01.2023) Del. HC: Appln. U/S 34 A&C Act Doesn’t Cease to be Only Because Procedural Requirements Not Complied(13.01.2023) Madras HC: Dance Form Shouldn’t be Identified Using a Community's Name to Insult Community Members(12.01.2023)
JUDGMENTS In the absence of obligation to deduct tax at source, the assessee cannot be held to be an assessee in default(10.01.2023) The Appellant is a company incorporated under the provisions of the Companies Act, 1956. It is engag..... Mere possibility of a law being administered in a manner which may conflict with constitutional requirements does not render it invalid(10.01.2023) The instant Writ Petition has been filed by the Association for Democratic Reforms ('Petitioner') se..... When an application filed within the time prescribed, the question of condonation of delay in re-filing have to be considered by Court in context of the explanation given for the delay(09.01.2023) An application under Section 151 of the Code of Civil Procedure, 1908 has been filed on behalf of th.....
INTERNATIONAL CASES Wrongfulness was to be established objectively, taking into considerat.....(11.01.2023) Appeal is against an order of the Eastern Cape, East London Circuit Court (the high court) which hel.....
NOTIFICATIONS & CIRCULARS Central Government declares th.....(11.01.2023) In exercise of the powers conferred by sub-sections (1) and (2) of section 70 of the Information Technology Act, 2000 (21 of 2000), the Central Govern..... Introduction of future contrac.....(10.01.2023) 1. In order to enhance liquidity in the bond market and also to provide opportunity to the investors to hedge their positions, SEBI had constituted a ..... Cabinet approves setting up of.....(11.01.2023) The Union Cabinet, chaired by the Hon'ble Prime Minister Shri Narendra Modi, has approved a historic decision of setting up and promoting a national l.....
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