Highlights Prime Minister launches National Logistics Policy Prime Minister, Shri Narendra Modi launched the National Logistics Policy. Addressing the gathering,.....
Latest News Ker. HC: Possession of Higher Qualification Presupposes Acquisition of Lower Qualification(30.09.2022) Delhi HC: DTC Must Check Antecedents of Employees(30.09.2022) SC: Rights of Under-trial Includes Right to Receive Medical Attention(30.09.2022) Delhi HC: Issuance of Notice to Unrelated Mail Address Does Not Constitute Due Despatch(29.09.2022)
JUDGMENTS Service can be taxable in the hands of the recipient in India only when the part of it is performed in India(26.09.2022) The issue involved in the present case is that whether the Appellant is liable to pay service tax in..... Any amount deposited during investigation has to be treated as pre-deposit and the same is neither hit by limitation nor by unjust enrichment(27.09.2022) The issue involved in present appeal is whether the Court below have erred in reducing the amount of..... Seized material can be considered to be incriminating in terms of Section 153C of the IT Act only if it pertains to the Assessment Years in question(26.09.2022) Present income tax appeals have been filed challenging the common order passed by the Income Tax App.....
INTERNATIONAL CASES An appellate Court may only interfere with the sentencing discretion o.....(26.09.2022) Present appeal is against the substituted sentence of the Northern Cape Division of the High Court, .....
NOTIFICATIONS & CIRCULARS Modalities related to Investme.....(26.09.2022) SEBI, vide circular ref. 2021/579 dated June 18, 2021, granted recognition to BSE Administration and Supervision Ltd. (BASL), a wholly owned subsidiar..... Modification in the Operationa.....(26.09.2022) 1. SEBI, vide circular number IMD/FPI&C/CIR/P/2019/124 dated November 05, 2019, had issued Operational Guidelines for FPIs, DDPs and EFIs (hereinafter..... Finance Minister to review per.....(26.09.2022) Union Finance & Corporate Affairs Minister Smt. Nirmala Sitharaman will review performance of Credit and other Welfare Schemes for Scheduled Castes in.....
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