Highlights 47th GST Council recommends change of rates on goods and services The 47th GST Council met under the Chairmanship of Union Minister for Finance and Corporate Affairs .....
Latest News J&K&L HC: High Court has Absolute & Exclusive Disciplinary Control Over District Judiciary(01.07.2022) Rajasthan HC: High Court Not Bound to Invite Bar's Views While Deciding Criminal Reference(01.07.2022) ITAT: Hospitals Need to Deduct TDS for Payments to Doctors Engaged as Retainers And Consultants(01.07.2022) Kar. HC: Treating Wife Like Cash Cow Without Any Emotional Attachment is Cruelty(01.07.2022)
JUDGMENTS Buyer's premises cannot in law be a "place of removal" under Section 4 of Central Excise Act(30.06.2022) The Appellants are engaged in manufacture of excisable goods. During the scrutiny of their records, ..... Scope of judicial review is limited to the deficiency in decision making process and not the decision(20.06.2022) The sum and substance of the grievances of the Petitioners is that, their names have not been includ..... Illegal occupants/encroachers are not entitled to any prior notice(29.06.2022) The present writ petition has been filed under Articles 226 and 227 of the Constitution of India, 19.....
INTERNATIONAL CASES Constitution does not prohibit the citizens of each State from regulat.....(27.06.2022) The State of Mississippi asks present Court to uphold the constitutionality of a law that generally .....
NOTIFICATIONS & CIRCULARS RBI imposes monetary penalty o.....(27.06.2022) The Reserve Bank of India (RBI) has imposed, by an order dated June 24, 2022, a monetary penalty of ₹ 10.00 lakh (Rupees Ten lakh only) on The Tiruche..... Central Government specifies t.....(27.06.2022) In exercise of powers conferred by sub-clause (vi) of clause (b) of the Explanation 1 to clause (23FE) of section 10 of the Income-tax Act, 1961 (43 o..... DGFT issues clarification on C.....(27.06.2022) 1. Subsequent to the issuance of Notification No. 05/2015-2020 dated 10.05.2021 amending the import policy of items covered under ITC(HS) codes 854231.....
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