Highlights Ministry of Road Transport and Highways issues draft notification pertaining to trade certificate In order to promote ease of doing business, Ministry of Road Transport & Highways has published a dr.....
Latest News SC Refuses Interim Relief on Pleas Seeking Stay on LIC IPO Share Allotment(12.05.2022) Delhi HC: Order Terminating Arbitral Proceedings Without Issuing Show Cause Notice Is Unsustainable(12.05.2022) ITAT: Amendments to Income Tax Deduction for Contributions to ESI and PF Are Not Retrospective(12.05.2022) NCLAT: Threshold of Rs.1 Crore Is Required for Initiation of CIRP(12.05.2022)
JUDGMENTS Ninety days period provided for making the deposit is the maximum period under which the Auction Purchaser had to make the deposit(12.05.2022) Present Appeal has been filed against the Order passed by the Adjudicating Authority (National Compa..... Notice under Section 274 of the IT Act should specifically state the grounds on which penalty was sought to be imposed(13.05.2022) The present appeals have been filed by the assessee against the orders of the learned CIT(A). The As..... Once it is not disputed that appropriate duty has been paid, the credit thereof cannot be denied(10.05.2022) The Appellant in the present case is the holder of Service Tax registration and is engaged in provid.....
INTERNATIONAL CASES In exercising the discretion to grant relief under Section 1322(4)(a) .....(11.05.2022) The plaintiff, Delecta Limited (Delecta), by way of originating process seeks relief under Section 1.....
NOTIFICATIONS & CIRCULARS Grant of recognition to NSDL D.....(10.05.2022) Amendments to SEBI (Alternative Investment Funds) Regulations, 2012 [Last amended on March 16, 2022] SEBI (Portfolio Managers) Regulations, 2020 [Last..... Changes to the framework to en.....(10.05.2022) 1. SEBI, vide circular SEBI/HO/MRD2/DCAP/CIR/P/2020/127 dated July 20, 2020, prescribed the framework to enable verification of upfront collection of ..... Directions under Section 35A r.....(11.05.2022) The Reserve Bank of India, in the public interest, had issued directions to The Laxmi Co-operative Bank Ltd., Solapur, Maharashtra in exercise of powe.....
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