Highlights CERT-In issues directions relating to information security practices, procedure, prevention, response and reporting of cyber incidents In order to coordinate response activities as well as emergency measures with respect to cyber secur.....
Latest News SC: Condition of Pre-Deposit Before Filing Appeal is Required to be Satisfied(06.05.2022) ITAT: Capital Gain Exemption Can't be Denied For Presence of Husband's Name in Purchase Document(06.05.2022) NCLT, Chennai: No Conflict Among Prohibition of Benami Property Transaction Act and IBC, 2016(06.05.2022) ITAT, Delhi: AO Cannot Apply Wrong Method to Determine Profit in Absence of Audited Financials(06.05.2022)
JUDGMENTS Documents seized must be incriminating and must relate to each of the assessment years whose assessments are sought to be reopened(04.05.2022) The appeal is preferred by the assessee against order in appeal for the assessment year 2013-14 pass..... Assessee cannot agitate once again on the same issues, which are already adjudicated(05.05.2022) The assessee filed return of income for the assessment year 2010-11 declaring total income and the s..... Tax authorities are entitled to grant stay on deposit of amounts lesser than twenty percent of the disputed demand(02.05.2022) Present writ petition has been filed challenging the orders passed by Respondents No.1 and 2, withou.....
INTERNATIONAL CASES Freezing notice must be served on any person from whom the property co.....(04.05.2022) The Director of Public Prosecutions (DPP) seeks a declaration that particular property has been conf.....
NOTIFICATIONS & CIRCULARS Multiple ways to establish Ver.....(04.05.2022) The issue of how to verify the genuineness of an Aadhaar card is often faced by organizations, when they are presented to them as a proof of identitie..... Monetary Policy Statement, 202.....(04.05.2022) On the basis of an assessment of the current and evolving macroeconomic situation, the Monetary Policy Committee (MPC) at its meeting today (May 4, 20..... Liquidity Adjustment Facility- Change in rates(04.05.2022) 1. As announced in the Monetary Policy Statement, 2022-23, today, it has been decided by the Monetary Policy Committee (MPC) to increase the policy Re.....
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