Highlights RBI releases Guidelines on Establishment of Digital Banking Units The Reserve Bank of India released the guidelines on “Establishment of Digital Banking Units (DBUs)”.....
Latest News Delhi HC: Sufficiency of Stamp Duty on Agreement Cannot be Adjudicated u/s 11 of A&C Act(14.04.2022) Madras HC: MSMED Act Overrides Arbitration Agreement between Parties(14.04.2022) P&H HC: Plaintiff Enjoys Status of Dominus Litis & has Right to Pursue Claim(14.04.2022) CESTAT, Bangalore: Executive Appointed is not Manpower Recruitment or Supply Agency Service(14.04.2022)
JUDGMENTS Electricity charges reimbursed to the service provider by the service recipient not includible in gross value of service(11.04.2022) In present case, an enquiry was conducted against the Appellant and on verification of documents, de..... Construction of statutory phrase, placed by a circular issued by the Central Board of Excise and Customs is binding on the Revenue till the same is withdrawn(12.04.2022) The brief fact of the case is that based on intelligence that Appellant was not paying Service tax o..... Primary onus lies upon the assessee to justify that the business decisions were taken in the course of the business only(13.04.2022) The assessee is a private limited company and engaged in the business of manufacturing Glazed Cerami.....
INTERNATIONAL CASES Discretion may be interfered only if the Court is satisfied that it wa.....(13.04.2022) Present appeal arises from a successful application by the Appellants, the Central Energy Fund SOC L.....
NOTIFICATIONS & CIRCULARS Comprehensive Risk Management .....(11.04.2022) 1. SEBI Board in its meeting held on September 28, 2021 approved the framework for Gold Exchange and SEBI (Vault Managers) Regulations, 2021. ..... Re-operationalisation of Scrip.....(11.04.2022) 1. Consequent to receiving certain information from exporters that certain fraudulent scrip transfers have taken place, the Online scrip transfer reco..... Cabinet approves Bilateral Mem.....(13.04.2022) The Union Cabinet chaired by the Prime Minister Shri Narendra Modi has approved the signing of Bilateral Memorandum of Understanding between Securitie.....
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