Highlights Ministry of Road Transport and Highways declares plying of motor vehicles without valid motor third party insurance is a punishable offence In a statement released by Ministry of Road Transport and Highways, plying motor vehicles without va.....
Latest News Gau. HC: Party Can Invoke Arbitration Despite Alternative Remedy Available Under RERA Act(14.06.2024) Delhi High Court: U/S 9 of Arbitration and Conciliation Act, 1996, Scope of Inquiry is Limited(14.06.2024) Pat. HC: After Commen. of Trial, Amen. of Pleadings Allowed if Required to Arrive at Just Conclusion(14.06.2024) Gau. HC: If Delay in Filing Matri. Appeal Not Satisfactorily Expl., Bar Against Remarriage Not Applic(14.06.2024)
JUDGMENTS Anticipatory bail cannot be granted to a proclaimed offender(10.06.2024) In present case, the applicant has been implicated in present case along with 15 other co-accused pe..... Freight charged separately in the invoices is not includable in the assessable value for the payment of excise duty(07.06.2024) The Appellant is engaged in manufacture of transformer, aluminium, cables etc. Excise duty amounting..... Mere non-filing of the option letter should not be used to deprive the assessee from reversing the proportionate Cenvat Credit(11.06.2024) The Appellant is engaged in providing "stock broking service" to their clients. On scrutiny of ST-3 .....
INTERNATIONAL CASES An applicant for a final interdict must show a clear rightan injury ac.....(10.06.2024) The central issue in present appeal is whether the first Appellant, Mrs. Polo Susan Pitso (Mrs Pitso.....
NOTIFICATIONS & CIRCULARS Circular regarding submission .....(10.06.2024) 1. SEBI, vide circular no. SEBI/HO/MIRSD/POD-1/CIR/2023/193 dated December 27, 2023 extended the last date for submission of 'choice of nomination' fo..... RBI imposes monetary penalty o.....(10.06.2024) The Reserve Bank of India (RBI) has, by an order dated June 05, 2024, imposed a monetary penalty of ₹50,000/- (Rupees Fifty thousand only) on The Prak..... Effective date for deposits un.....(10.06.2024) It is hereby notified that the deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and Gratuity Funds, announc.....
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