Highlights SEBI issues norms for sharing real-time stock price data with third parties The issue of sharing of real time price data with third parties including various platforms was deli.....
Latest News Ker. HC: Can’t Recall Child Witness to Fill Up Lacuna and Omission in Evidence of Accused(24.05.2024) SC: No Direction to ECI to Publish Info. Regarding Disclosure of Final Data of Voter Turnout(24.05.2024) SC: Can’t Treat Prosecution’s Version as Gospel Truth in POCSO Cases(24.05.2024) Supreme Court: Bail Matters Should Rest and End With High Courts(24.05.2024)
JUDGMENTS Identity, credit-worthiness and genuineness of transactions have to be explained by the assessee, if the amount pertaining to it credited in books of account(22.05.2024) Present appeal preferred by the appellant/Revenue, challenges an order, of the Commissioner of Incom..... Vehicles hired through a contract for transportation of the goods does not make Appellant liable to service tax(20.05.2024) The appellants are manufacturers and suppliers of Pre-Stressed Concrete Poles (PSC Poles) for the Ke..... Refund of accumulated Cenvat Credit is allowable on export of goods, even if, they are exempted from payment of Central Excise Duty(20.05.2024) Present appeal has been filed by Kancor Ingredients Limited against Order-in-Appeal passed by the Co.....
INTERNATIONAL CASES Minister is central to the administration and implementation of the Ex.....(21.05.2024) The crisp issue in the appeal was whether the power to request the extradition of a person from the .....
NOTIFICATIONS & CIRCULARS Additional KYC instructions in.....(20.05.2024) 1. This is in continuation of instructions issued vide letter dated 31.08.2023 wherein, inter-alia, bulk connections were discontinued and business co..... IICA and MCA hold inter-minist.....(21.05.2024) An Inter-Ministerial Workshop on the 'Responsible Business Conduct in India" was organised by the School of Business Environment, Indian Institute of ..... Issuance of partly paid units .....(21.05.2024) 1. Attention of Authorised Dealer (AD) Category - I banks is invited to the Foreign Exchange Management (Non-debt Instruments) Rules, 2019, notified b.....
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