Highlights IRDAI approves 8 principle-based consolidated Regulations The Insurance Regulatory and Development Authority of India (IRDAI) approves eight principle-based c.....
Latest News Kerala High Court: Discretion of Appellate Court to Waive/Deposit of Minimum 20% Fine(29.03.2024) Del. HC: Article 21A of COI Not Applicable on Being Educated in a Particular School of Choice(29.03.2024) Kar. HC: Parties Can’t be Forced to Arbitration Proceed. if Not Signatory to Joint Venture Agreement(29.03.2024) All. HC: No Authority to Additional Chief Medical Officer to File Complaint Under PCPNDT Act(28.03.2024)
JUDGMENTS If any deposit of ESI/PF contribution made by assessee before due date as contemplated by the parent Act, then said amount is allowable as deduction(27.03.2024) In present case, Assessee is a partnership firm carrying on business of trading in Gold & silver orn..... Demand of Service Tax on ocean freight cannot sustain(25.03.2024) The Appellant is engaged in providing Custom House Agent Services, Steamer Agent Services and Busine..... If a service is rendered, but no consideration is received, service tax cannot be charged(27.03.2024) In present matter, Pharmax Corporation Ltd. provides various services and pays service tax on them. .....
INTERNATIONAL CASES A contracting party is entitled to specific performance of any contrac.....(27.03.2024) Present is an appeal against a judgment of the High Court, which granted an eviction order against t.....
NOTIFICATIONS & CIRCULARS Central Government notifies Na.....(26.03.2024) In exercise of the powers conferred by clause (46) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies for ..... Extension of Registration Peri.....(27.03.2024) 1. Consequent upon the issue of instructions for registration of unregistered entities providing Machine-to-Machine (M2M) Services and/or WPAN/WLAN Co..... Notification regarding investm.....(27.03.2024) 1. This is with reference to the circular DOR.STR.REC.58/21.04.048/2023-24 dated December 19, 2023 ('Circular') on the captioned subject, in terms of .....
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