Highlights Ministry of Information and Broadcasting approves Comprehensive “Digital Advertisement Policy, 2023” The Ministry of Information and Broadcasting has approved a path breaking "Digital Advertisement Pol.....
Latest News P&H High Court Scraps Haryana's Law Mandating 75% Quota in Private Sector(17.11.2023) Mad. HC Upholds Grant of Incentive Marks in Recruitment to Doctors for COVID Duty in Govt. Hospitals(17.11.2023) Delhi HC: Vigilance Inquiry Can't be Impediment for Person to Travel Abroad:(17.11.2023) ITAT Mumbai: No Tax Notice to Legal Heir of Deceased(17.11.2023)
JUDGMENTS Primary onus lies with the assessee to explain the source of credit in the books under Section 68 of the IT Act(16.11.2023) The appeal has been preferred by the assessee against the order of the Commissioner of Income Tax (A..... Assessing Officer has no authority to withhold the refund on ground that, assessee has filed belated return or invalid return(17.11.2023) In facts of present case, the assessee is a religious Trust duly registered under Section 12A of the..... For an interim or final moratorium under Section 96 of IBC to come into force, application filed by debtor should be complete in all respects and without any procedural defects(17.11.2023) The Petitioner who is a sleeping partner in the 3rd respondent-Limited Liability Partnership Firm, s.....
INTERNATIONAL CASES For a property in a sectional title scheme to be transferred into the .....(16.11.2023) Present appeal concerns the interpretation of Section 15B(3)(a)(i)(aa) of the Sectional Titles Act, .....
NOTIFICATIONS & CIRCULARS Information regarding fraud in the name of TRAI(15.11.2023) 1. It has been brought to the notice of Telecom Regulatory Authority of India that some companies / agencies / individuals are fraudulently asking pub..... Extension of last date to rece.....(14.11.2023) 1. The Telecom Regulatory Authority of India (TRAI) had released a Consultation Paper on 'Assignment of Spectrum in E&V Bands, and Spectrum for Microw..... Regulatory measures towards co.....(16.11.2023) 1. Please refer to Governor's Statement dated October 6, 2023 flagging the high growth in certain components of consumer credit and advising banks and.....
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