Highlights Ministry of Corporate Affairs revises threshold for paid up capital of “small companies” The Central Government amends the Companies (Specification of Definition Details) Rules, 2014. These.....
Latest News J&K&L HC: Mere Reinstatement Without Clean Chit in Depart Inquiry Not Ground to Quash Cr. Proceeding(23.09.2022) SC: High Courts Shouldn’t Writ Petitions Filed Bypassing Statutory Alternative Remedies(23.09.2022) Ker. HC: Media Transgressed the Limits of Fairness, Reasonableness, and Rationality(23.09.2022) SC: Force/Compulsion Must be Established to Attract Offence Under Bonded Labour System Act(23.09.2022)
JUDGMENTS Any issue which is not flowing from the show cause notice being beyond the show cause notice, need not be addressed by the authority(23.09.2022) The brief facts of the case are that, the Appellant was issued show cause notice proposing demand of..... Any plant, machinery, equipment or accessories required for manufacture or production, either directly or indirectly, of goods would fall within the scope of capital goods(23.09.2022) The Appellant purchased a "Complete Used Stainless Steel Tube Manufacturing Plant" including parts, ..... Prosecution cannot be instituted in absence of sanction of the Insurance Commissioner(19.09.2022) The present petition is filed under section 482 of Code of Criminal procedure, 1973 (Cr.P.C.) for qu.....
INTERNATIONAL CASES A court may punish contempt of court by committal of the contemnor to .....(22.09.2022) In present case, on 2 September 2022, present Court convicted the first contemnor, Robert Noel Morri.....
NOTIFICATIONS & CIRCULARS Firewall between Credit Rating.....(21.09.2022) I. SEBI (Credit Rating Agencies) Regulations, 1999 ("CRA Regulations") provide for a principle-based regulation of Credit Rating Agencies (CRAs) focus..... RBI announces rate of interest.....(21.09.2022) The rate of interest on Government of India Floating Rate Bond 2033 (GOI FRB 2033) applicable for the half year September 22, 2022 to March 21, 2023 s..... CEA brings out Draft Resource .....(22.09.2022) Shri Krishan Pal Gujar, Minister of State for Power & Heavy Industries inaugurated a workshop on "Resource Adequacy- Need and way forward" organized b.....
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