Highlights RBI directs all banks to provide the option of InteroperableCard-less Cash Withdrawal (ICCW) at their ATMs RBI has announced introduction of ICCW to enhance ease of transactions. Now, RBI directs all banks, .....
Latest News CESTAT: No Service Tax Leviable on Toll Collection(27.05.2022) P&H HC: Contribution by Daily Wage Service to Be Considered While Computing Retiral Benefits(27.05.2022) CESTAT: Goods Improperly Imported are Liable for Confiscation U/s 111 and 112 of Customs Act(27.05.2022) Delhi HC: Suo Moto Proceedings Cannot be Initiated by Real Estate Appellate Authority(27.05.2022)
JUDGMENTS In the absence of fresh tangible material, the action under Section 147 of the IT Act by the AO is not tenable(20.05.2022) The case of the assessee has been taken up for scrutiny and assessment order under Section 153A read..... Interest earned by the assessee on surplus held with cooperative banks would be eligible for deduction under Section 80P(2)(d) of the IT Act(20.05.2022) The Revenue is in appeal in respect of the allowability of deduction under Section 80P(2)(d) of the ..... Appellate Authority can extend limitation period for 60 days only on showing of sufficient cause(23.05.2022) The question to be adjudicated in all present petitions is whether Section 7(7) of the Payment of Gr.....
INTERNATIONAL CASES Likelihood of deception or confusion must be attributable to the resem.....(25.05.2022) The Appellant, Open Horizon Ltd, had sought an order interdicting and restraining the Respondent, Ca.....
NOTIFICATIONS & CIRCULARS International Financial Servic.....(26.05.2022) The International Financial Services Centres Authority, having considered the application for grant of recognition under Regulation 12 of the Internat..... Guidelines on import of gold b.....(25.05.2022) 1. Directorate General of Foreign Trade (DGFT) formulate and implement the Foreign Trade Policy and Procedures in terms of Foreign Trade (Development ..... Simplification of procedure an.....(25.05.2022) 1. SEBI has reviewed the process followed by the Registrars to an Issue and Share Transfer Agents ("RTAs") and the Issuer companies for issuance of du.....
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