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#GST: GST Compensation Cess on Vehicles Transporting up to 13 Persons - (03 Jul 2017)

Govt has amended its earlier notification dated 28.06.2017 which levies 15% GST Compensation cess on motor vehicles for transport of 10 or more persons, including driver. As per amended version cess is applicable to motor vehicles transporting up to 13 persons.

Tags : GOODS AND SERVICES TAX (GST)   ONE-NATION_ONE-TAX  

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